Smt. Kamla Devi vs State Of Up Secy Food Civil Supply ...
2017 Latest Caselaw 8077 ALL

Citation : 2017 Latest Caselaw 8077 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Smt. Kamla Devi vs State Of Up Secy Food Civil Supply ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 15393 of 2017
 

 
Petitioner :- Smt. Kamla Devi
 
Respondent :- State Of Up Secy Food Civil Supply Deptt. & Ors.
 
Counsel for Petitioner :- Manoj Kumar Singh,Alok Srivastava,D.R.Shukla
 
Counsel for Respondent :- CSC,Jai Kumar,Raj Priya Srivastava
 

 
Hon'ble Rajnish Kumar,J.

Sri D. R. Shukla, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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