Citation : 2017 Latest Caselaw 8076 ALL
Judgement Date : 18 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- MISC. SINGLE No. - 14901 of 2017 Petitioner :- Ram Awadh Gupta Respondent :- State Of U.P Thru Prin Secy Home Lko & Ors Counsel for Petitioner :- Bhup Chandra Singh Counsel for Respondent :- C.S.C,Satish Kumar Hon'ble Rajnish Kumar,J.
Sri Bhup Chandra Singh, learned counsel for petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 18.12.2017
psd
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!