Nizamuddin vs State Of U.P. Thru Addl. ...
2017 Latest Caselaw 8070 ALL

Citation : 2017 Latest Caselaw 8070 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Nizamuddin vs State Of U.P. Thru Addl. ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 499 of 2013
 

 
Petitioner :- Nizamuddin
 
Respondent :- State Of U.P. Thru Addl. Commissioner (Food) Alld. Div. &Ors
 
Counsel for Petitioner :- Abhishek Tiwari
 
Counsel for Respondent :- C.S.C.,P.K. Singh Bisen,Sachidanand Pal
 

 
Hon'ble Rajnish Kumar,J.

Sri Abhishek Tiwari, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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