Bahadur Lal vs Union Of India ...
2017 Latest Caselaw 8051 ALL

Citation : 2017 Latest Caselaw 8051 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Bahadur Lal vs Union Of India ... on 15 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 9057 of 2012
 

 
Petitioner :- Bahadur Lal
 
Respondent :- Union Of India Thr.Secy.Petroleum And Natural Gas Deptt.&Ors
 
Counsel for Petitioner :- Sanjay Pandey,Purushottam Kumar Mishra
 
Counsel for Respondent :- A.S.G.,Anuj Kudesia,Rakesh Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

C.M. Application No. 128700 of 2017

Case called out. None appeared on behalf of petitioner/applicant.

List in the cause list.

Order Date :- 15.12.2017

psd

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