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Girja Shankar Bajpayee Since ... vs Smt. Prem Lata Bajpayee
2017 Latest Caselaw 8049 ALL

Citation : 2017 Latest Caselaw 8049 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
Girja Shankar Bajpayee Since ... vs Smt. Prem Lata Bajpayee on 15 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1171 of 2014
 

 
Appellant :- Girja Shankar Bajpayee Since Deceased And 2 Others
 
Respondent :- Smt. Prem Lata Bajpayee
 
Counsel for Appellant :- Shikhar Awasthi
 
Counsel for Respondent :- Ashok Trivedi,Pradeep Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Shikhar Awasthi, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondent  is present.

The case is passed over for the day.

List  after ten days.

Interim order, if any,  is extended till the next date of listing.

Order Date :- 15.12.2017

Gss

 

 

 
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