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M/S Krishna Carpet Industries And ... vs Central Bank Of India
2017 Latest Caselaw 8047 ALL

Citation : 2017 Latest Caselaw 8047 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
M/S Krishna Carpet Industries And ... vs Central Bank Of India on 15 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 357 of 2015
 

 
Appellant :- M/S Krishna Carpet Industries And 2 Ors.
 
Respondent :- Central Bank Of India
 
Counsel for Appellant :- Udai Chandani,Sumit Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sumit Kumar Srivastava, learned counsel for the appellants.

List in due course.

Order Date :- 15.12.2017

Gss

 

 

 
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