Praveendhar vs Smt.Sangita
2017 Latest Caselaw 8044 ALL

Citation : 2017 Latest Caselaw 8044 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Praveendhar vs Smt.Sangita on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 5 of 2012
 

 
Appellant :- Praveendhar
 
Respondent :- Smt.Sangita
 
Counsel for Appellant :- Siddhartha Varma
 
Counsel for Respondent :- Rajesh Sharma,Kamlesh Kr.Tripathi,Manoj Srivastava,Raj Kumar
 

 
Hon'ble Bachchoo Lal,J.

Sri Vipin Lal Srivastava, learned counsel, pointed out that Sri Siddhartha Varma, learned counsel for the appellant has been elevated to the bench of this court. He prays for and is granted one week's time to file vakalatnama on behalf of appellant.

List thereafter.

Order Date :- 15.12.2017

Gss

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