Kamta Prasad vs Thakurdeen And 10 Others
2017 Latest Caselaw 8042 ALL

Citation : 2017 Latest Caselaw 8042 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Kamta Prasad vs Thakurdeen And 10 Others on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1121 of 2014
 

 
Appellant :- Kamta Prasad
 
Respondent :- Thakurdeen And 10 Others
 
Counsel for Appellant :- Alok Kumar Yadav,S.M. Yadav
 
Counsel for Respondent :- Vishnu Gupta,S.M. Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vishnu Gupta, learned counsel for the respondents.

List after two weeks.

Order Date :- 15.12.2017

Gss

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