Smt. Sona Devi (Deceased) And 5 ... vs Mahipal
2017 Latest Caselaw 8041 ALL

Citation : 2017 Latest Caselaw 8041 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Smt. Sona Devi (Deceased) And 5 ... vs Mahipal on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 350 of 2015
 

 
Appellant :- Smt. Sona Devi (Deceased) And 5 Others
 
Respondent :- Mahipal
 
Counsel for Appellant :- R.C. Singh,A.R. Nadiwal
 
Counsel for Respondent :- Vishal Agarwal,Anshika Agarwal,Ravi Kant
 

 
Hon'ble Bachchoo Lal,J.

Sri A.R. Nadiwal, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondent is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 15.12.2017

Gss

Download the LatestLaws.com Mobile App