Hari Lal & 9 Others vs Shitala Prasad & 7 Others
2017 Latest Caselaw 8037 ALL

Citation : 2017 Latest Caselaw 8037 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Hari Lal & 9 Others vs Shitala Prasad & 7 Others on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 646 of 2017
 

 
Appellant :- Hari Lal & 9 Others
 
Respondent :- Shitala Prasad & 7 Others
 
Counsel for Appellant :- Yatindra,Chintamani Yadav
 
Counsel for Respondent :- Prakash Narayan Tirpathi,Ramesh Chandra Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Ramesh Chandra Singh, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 15.12.2017

Gss

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