Ashfaq Ali vs Smt. Tahira And 2 Ors.
2017 Latest Caselaw 8036 ALL

Citation : 2017 Latest Caselaw 8036 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Ashfaq Ali vs Smt. Tahira And 2 Ors. on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 621 of 2016
 

 
Appellant :- Ashfaq Ali
 
Respondent :- Smt. Tahira And 2 Ors.
 
Counsel for Appellant :- Udai Chandani
 
Counsel for Respondent :- Chandra Kant Parekh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the parties pointed out that respondent no. 2 Mohd. Hussain has died.

Leanred cousnel for the appellant prays for and is granted two weeks time to file substitution application.

List thereafter.

Order Date :- 15.12.2017

Gss

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