Smt. Munni Devi vs Brahm Prakash Alias Kalloo And 2 ...
2017 Latest Caselaw 8035 ALL

Citation : 2017 Latest Caselaw 8035 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Smt. Munni Devi vs Brahm Prakash Alias Kalloo And 2 ... on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 176 of 2017
 

 
Appellant :- Smt. Munni Devi
 
Respondent :- Brahm Prakash Alias Kalloo And 2 Ors.
 
Counsel for Appellant :- Sunil Kumar Dubey,Brijesh Chandra Tripathi
 
Counsel for Respondent :- Namit Srivastava,Ram Raj Pandey
 

 
Hon'ble Bachchoo Lal,J.

Sri Namit Srivastava, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 15.12.2017

Gss

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