Ram Millan And Another vs Mukut @ Mukhut And Another
2017 Latest Caselaw 8034 ALL

Citation : 2017 Latest Caselaw 8034 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Ram Millan And Another vs Mukut @ Mukhut And Another on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 168 of 2017
 

 
Appellant :- Ram Millan And Another
 
Respondent :- Mukut @ Mukhut And Another
 
Counsel for Appellant :- Sachida Nand Tripathi
 
Counsel for Respondent :- Kamlesh Kumar Tiwari,Surendra Kumar Chaubey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.12.2017

Gss

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