Citation : 2017 Latest Caselaw 8033 ALL
Judgement Date : 15 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1282 of 2017 Appellant :- Kamlesh Kumar Respondent :- Ram Bahadur & Another Counsel for Appellant :- Madhur Prakash Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Madhur Prakash, learned counsel for the appellant.
List in due course.
Order Date :- 15.12.2017
Gss
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