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Pappu @ Mohsin vs State Of U.P.
2017 Latest Caselaw 8029 ALL

Citation : 2017 Latest Caselaw 8029 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
Pappu @ Mohsin vs State Of U.P. on 15 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33394 of 2017
 

 
Applicant :- Pappu @ Mohsin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raja Ullah Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicant even in revised list to press this third bail application.

The third bail application of the applicant is dismissed for want of prosecution.

Order Date :- 15.12.2017

Gss

 

 

 
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