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Rajesh Kumar vs State Of U.P.
2017 Latest Caselaw 8026 ALL

Citation : 2017 Latest Caselaw 8026 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
Rajesh Kumar vs State Of U.P. on 15 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 9994 of 2016
 

 
Applicant :- Rajesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gulam Mustafa
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Gulam Mustafa, learned counsel for applicant prays for adjournment of the case on the ground that there is likelihood of compromise since it is a family dispute between wife and husband.

List in the month of January, 2018.

Order Date :- 15.12.2017

psd

 

 

 
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