Vishwanath (Since Deceased) And ... vs Smt. Usha Devi And Others
2017 Latest Caselaw 8025 ALL

Citation : 2017 Latest Caselaw 8025 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Vishwanath (Since Deceased) And ... vs Smt. Usha Devi And Others on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 204 of 2010
 

 
Appellant :- Vishwanath (Since Deceased) And Others
 
Respondent :- Smt. Usha Devi And Others
 
Counsel for Appellant :- K.K. Tiwari,Shashi Nandan,Surendra Kumar Chaubey
 
Counsel for Respondent :- Bishram Tiwari,M.J. Akhtar
 

 
Hon'ble Bachchoo Lal,J.

Sri M.J. Akhtar, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellants is present.

The case is passed over for the day.

List in the week commencing 15.1.2018.

Order Date :- 15.12.2017

Gss

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