Citation : 2017 Latest Caselaw 8003 ALL
Judgement Date : 14 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 13 Case :- CRIMINAL APPEAL No. - 3256 of 2006 Appellant :- Vinod Respondent :- State Of U.P. Counsel for Appellant :- Raj Kumar Khanna Counsel for Respondent :- Govt. Advocate Hon'ble Dinesh Kumar Singh-I,J.
Sri Raj Kumar Khanna, learned counsel for the appellant has sent illness slip.
Lower court record has not been received.
Office is directed to summon the lower court record by special messenger within three weeks positively.
List thereafter.
Order Date :- 14.12.2017
A.P. Pandey
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