Bachcha vs State Of U.P.
2017 Latest Caselaw 8001 ALL

Citation : 2017 Latest Caselaw 8001 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Bachcha vs State Of U.P. on 14 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 2696 of 2006
 

 
Appellant :- Bachcha
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vijay Bahadur Shivhare
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Vijay Bahadur Shivhare, learned counsel for the appellant has sent illness slip.

Lower court record has not been received.

Office is directed to summon the lower court record by special messenger within three weeks.

List thereafter.

Order Date :- 14.12.2017

A.P. Pandey

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