Sultan Singh Thakur & 2 Others vs State Of U.P.
2017 Latest Caselaw 7999 ALL

Citation : 2017 Latest Caselaw 7999 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Sultan Singh Thakur & 2 Others vs State Of U.P. on 14 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 7265 of 2017
 

 
Appellant :- Sultan Singh Thakur & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satya Narayan Gupta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri S.N. Gupta, learned counsel for the appellants is present.

Accused has been granted bail vide court's order dated 5.12.2017.

Let the lower court record be summoned by special messenger within three weeks positively and when the same is received, paper book be prepared.

List thereafter for final hearing in due course.

Order Date :- 14.12.2017

A.P. Pandey

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