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Rahman vs State Of U.P.
2017 Latest Caselaw 7997 ALL

Citation : 2017 Latest Caselaw 7997 ALL
Judgement Date : 14 December, 2017

Allahabad High Court
Rahman vs State Of U.P. on 14 December, 2017
Bench: Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 6637 of 2017
 

 
Appellant :- Rahman
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd. Yusuf
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Md. Yusuf, learned counsel for the appellant has sent illness slip.

Let the lower court record be summoned by special messenger within three weeks positively and when the same is received, paper book be prepared.

List thereafter for final hearing in due course.

Order Date :- 14.12.2017

A.P. Pandey

 

 

 
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