Nagendra Yadav vs State Of U.P. Thru. ...
2017 Latest Caselaw 7995 ALL

Citation : 2017 Latest Caselaw 7995 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Nagendra Yadav vs State Of U.P. Thru. ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 18131 of 2016
 

 
Petitioner :- Nagendra Yadav
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Higher Education & 3 Others
 
Counsel for Petitioner :- Mr. Sidharth Dhaon,Raj Krishna,Shashank Dhaon
 
Counsel for Respondent :- C.S.C.,Ravi Singh Sisodiya,Rohit Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Due to paucity of time, the case could not be taken up.

List again.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 14.12.2017

psd

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