Ram Singh vs State Of U.P Thru.Prin. Secy. ...
2017 Latest Caselaw 7992 ALL

Citation : 2017 Latest Caselaw 7992 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Ram Singh vs State Of U.P Thru.Prin. Secy. ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 18467 of 2016
 

 
Petitioner :- Ram Singh
 
Respondent :- State Of U.P Thru.Prin. Secy. Rural Development Lko.& 4 Ors.
 
Counsel for Petitioner :- R.B.S. Rathaur
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Due to paucity of time, the case could not be taken up.

List again.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 14.12.2017

psd

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