Dr. Mohd. Ishaque vs State Of U.P. Thru. ...
2017 Latest Caselaw 7989 ALL

Citation : 2017 Latest Caselaw 7989 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Dr. Mohd. Ishaque vs State Of U.P. Thru. ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 26595 of 2017
 

 
Petitioner :- Dr. Mohd. Ishaque
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Medical Education & 3 Others
 
Counsel for Petitioner :- Indrajeet Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list in the next cause list.

Order Date :- 14.12.2017

psd

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