Smt. Ranno Devi vs Salim Khan And Others
2017 Latest Caselaw 7988 ALL

Citation : 2017 Latest Caselaw 7988 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Smt. Ranno Devi vs Salim Khan And Others on 14 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1059 of 2010
 

 
Appellant :- Smt. Ranno Devi
 
Respondent :- Salim Khan And Others
 
Counsel for Appellant :- R.S. Maurya,R.C. Maurya
 
Counsel for Respondent :- B.C. Naik,Brijesh Chandra Naik,Km. Aasha Gupta
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of appellant be taken on record.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 14.12.2017

Gss

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