Dr. Brajesh Mishra vs State Of U.P. Thru. Addl. Chief ...
2017 Latest Caselaw 7986 ALL

Citation : 2017 Latest Caselaw 7986 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Dr. Brajesh Mishra vs State Of U.P. Thru. Addl. Chief ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 17908 of 2017
 

 
Petitioner :- Dr. Brajesh Mishra
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Basic Educat
 
Counsel for Petitioner :- Aarohi Bhalla,Sunil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Suresh Chandra Yadava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list on 09.01.2018.

Order Date :- 14.12.2017

psd

Download the LatestLaws.com Mobile App