Ramakant Pandey vs President Nagar Panchayat ...
2017 Latest Caselaw 7981 ALL

Citation : 2017 Latest Caselaw 7981 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Ramakant Pandey vs President Nagar Panchayat ... on 14 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 495 of 2017
 

 
Appellant :- Ramakant Pandey
 
Respondent :- President Nagar Panchayat Sikandara & Another
 
Counsel for Appellant :- Pramod Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted two weeks time to make the deficiency good.

List thereafter.

Order Date :- 14.12.2017

Gss

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