Mrs. Saroj Kumari vs Ministry Of Finance Thru. Secy. ...
2017 Latest Caselaw 7955 ALL

Citation : 2017 Latest Caselaw 7955 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Mrs. Saroj Kumari vs Ministry Of Finance Thru. Secy. ... on 13 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 27538 of 2017
 

 
Petitioner :- Mrs. Saroj Kumari
 
Respondent :- Ministry Of Finance Thru. Secy. Deptt. Of Financial Services
 
Counsel for Petitioner :- Saurabh Shankar Srivastav
 
Counsel for Respondent :- A.S.G.,Jagdeep Singh Yadav,Prakhar Misra,Pritish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Pritish Kumar, learned counsel for opposite party, list on 21.12.2017 as fresh.

Order Date :- 13.12.2017

psd

Download the LatestLaws.com Mobile App