Shirmaya vs State Of U.P.
2017 Latest Caselaw 7954 ALL

Citation : 2017 Latest Caselaw 7954 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Shirmaya vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3482 of 2014
 

 
Appellant :- Shirmaya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List this case on 4.1.2018.

Order Date :- 13.12.2017

A.P. Pandey

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