Keshav Prasad Roy vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7949 ALL

Citation : 2017 Latest Caselaw 7949 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Keshav Prasad Roy vs State Of U.P. Thru. Prin. Secy. ... on 13 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 29857 of 2017
 

 
Petitioner :- Keshav Prasad Roy
 
Respondent :- State Of U.P. Thru. Prin. Secy. Forest & Others, Govt. Of U.
 
Counsel for Petitioner :- Jayshanker Shukla,Naveen Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Additional C.S.C. prays for a week's time to seek instructions in the matter.

List on 21.12.2017, as prayed.

Order Date :- 13.12.2017

psd

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