Jogendra vs State Of U.P.
2017 Latest Caselaw 7945 ALL

Citation : 2017 Latest Caselaw 7945 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Jogendra vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 874 of 2017
 

 
Appellant :- Jogendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd. Akbar Shah Alam Kha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Mohd. Akbar Shah Alam Kha, learned counsel for the appellant is present.

This criminal appeal has been filed with delay of 206 days.

Learned A.G.A. is directed to file counter affidavit within two weeks.

List this case on 5.1.2018, as fresh, for disposal of delay condonation application.

Order Date :- 13.12.2017

A.P. Pandey

Download the LatestLaws.com Mobile App