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Rauf Khan And (5) Ors. vs State Of U.P.
2017 Latest Caselaw 7924 ALL

Citation : 2017 Latest Caselaw 7924 ALL
Judgement Date : 12 December, 2017

Allahabad High Court
Rauf Khan And (5) Ors. vs State Of U.P. on 12 December, 2017
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 234 of 2003
 

 
Appellant :- Rauf Khan And (5) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Subodh K. Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Case called out in the revised list. 

None appears on behalf of the appellants to argue the case.

In view of aforesaid, office is directed to issue notice to the appellants returnable in the month of January, 2018 to appear in person or through their counsel to argue the case.

Order Date :- 12.12.2017

Ashish

 

 

 
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