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Dilbahadur @ Hamal @ Dilip Hamal vs State Of U.P.
2017 Latest Caselaw 7921 ALL

Citation : 2017 Latest Caselaw 7921 ALL
Judgement Date : 12 December, 2017

Allahabad High Court
Dilbahadur @ Hamal @ Dilip Hamal vs State Of U.P. on 12 December, 2017
Bench: Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 990 of 2012
 

 
Appellant :- Dilbahadur @ Hamal @ Dilip Hamal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Madhu Ranjan Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List has been revised.

None responds from the side of the appellant.

Lower court record has not been received.

Office is directed to summon the lower court record by special messenger within three weeks positively.

Let a notice be issued to learned counsel for the appellant to disclose before this Court as to whether he would like to argue this case.

List this case on 23.1.2018.

Order Date :- 12.12.2017

A.P. Pandey

 

 

 
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