Anil Kumar Alias Santu Trivedi vs State Of U.P.
2017 Latest Caselaw 7919 ALL

Citation : 2017 Latest Caselaw 7919 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Anil Kumar Alias Santu Trivedi vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 2775 of 2007
 

 
Appellant :- Anil Kumar Alias Santu Trivedi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Jaiswal,Vishal Jaiswal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Vishal Jaiswal, learned counsel for the appellant is present and has prayed that this case be adjourned today.

Record reveals that paper book has been received.

Office is directed to provide a copy of paper book to learned counsel for the appellant within three days as per rules.

List in the next cause list for final hearing.

Order Date :- 12.12.2017

A.P. Pandey

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