Mohd. Sageer Ahmad vs State Of U.P.
2017 Latest Caselaw 7918 ALL

Citation : 2017 Latest Caselaw 7918 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Mohd. Sageer Ahmad vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 739 of 2012
 

 
Appellant :- Mohd. Sageer Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dr. Arun Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List has been revised.

None responds from the side of the appellant.

Lower court record has not been received.

Office is directed to summon the lower court record by special messenger within three weeks positively.

Let a notice be issued to learned counsel for the appellant to disclose before this Court as to whether he would like to argue this case.

List this case on 23.1.2018.

Order Date :- 12.12.2017

A.P. Pandey

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