Ranveer vs State Of U.P.
2017 Latest Caselaw 7917 ALL

Citation : 2017 Latest Caselaw 7917 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Ranveer vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 300 of 2012
 

 
Appellant :- Ranveer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Preet Pal Singh Rathore
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List has been revised.

None responds from the side of the appellant.

Lower court record has not been received.

Office is directed to send reminder to court below for sending the lower court record within three weeks.

List this case on 23.1.2018.

Order Date :- 12.12.2017

A.P. Pandey

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