Ram Charan Jatav vs State Of U.P.
2017 Latest Caselaw 7911 ALL

Citation : 2017 Latest Caselaw 7911 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Ram Charan Jatav vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 733 of 2013
 

 
Appellant :- Ram Charan Jatav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Meraj Ahmad Khan,Arvind K. Pandey,Manish Kumar Pandey,Mirza Ali Zulfaqar,Vichitra Kumar Chandel
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List has been revised.

None responds from the side of the appellant.

Issue notice to C.J.M., J.P. Nagar directing him to show cause within three weeks as to why the report has not been submitted in time by him.

List after three weeks i.e. on 23.1.2018. If, the report is not received by the next date fixed, he shall appear in person before this Court.

Order Date :- 12.12.2017

A.P. Pandey

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