Mohd. Irshad vs State Of U.P.
2017 Latest Caselaw 7909 ALL

Citation : 2017 Latest Caselaw 7909 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Mohd. Irshad vs State Of U.P. on 12 December, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46512 of 2017
 

 
Applicant :- Mohd. Irshad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravi Kumar Mishra,Anup Kumar Khare
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

This case has been wrongly listed.

List with previous papers in the next cause list before appropriate bench.

Order Date :- 12.12.2017

RPD

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