Ankit Mishra vs State Of U.P.
2017 Latest Caselaw 7901 ALL

Citation : 2017 Latest Caselaw 7901 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Ankit Mishra vs State Of U.P. on 12 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10444 of 2015
 

 
Applicant :- Ankit Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit K. Srivastava,Ashish Mishra,Gaurav Misra,Gaurav Singh,Puneet Kr. Shukla,Rajendra Prasad,Shiv P. Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Abhishek Mishra
 

 
Hon'ble Rajnish Kumar,J.

Sri Puneet Kumar Shukla, learned counsel for applicant and Sri Abhishek Mishra, learned counsel for opposite party are reported to be ill.

List in the next cause list.

Order Date :- 12.12.2017

psd

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