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Bans Raj vs Hon'Ble High Court Of Judicature ...
2017 Latest Caselaw 7892 ALL

Citation : 2017 Latest Caselaw 7892 ALL
Judgement Date : 12 December, 2017

Allahabad High Court
Bans Raj vs Hon'Ble High Court Of Judicature ... on 12 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 11577 of 2016
 

 
Petitioner :- Bans Raj
 
Respondent :- Hon'Ble High Court Of Judicature At Allahabad Thru R.G.& Ors
 
Counsel for Petitioner :- Rajesh Bahadur Singh Rath,Ankit Singh
 
Counsel for Respondent :- C.S.C.,U.N. Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri R.B.S. Rathaur, learned counsel for petitioner, list in the month of January, 2018.

Order Date :- 12.12.2017

psd

 

 

 
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