Shyam Kumar Dwivedi vs State Of U.P.Through Principal ...
2017 Latest Caselaw 7889 ALL

Citation : 2017 Latest Caselaw 7889 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Shyam Kumar Dwivedi vs State Of U.P.Through Principal ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 6517 of 2012
 

 
Petitioner :- Shyam Kumar Dwivedi
 
Respondent :- State Of U.P.Through Principal Secy. Political Pension Lko.
 
Counsel for Petitioner :- Nisar Ahmad,Farooq Ahmad,K.K.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Farooq Ahmad, learned counsel for petitioner is reported to be on sanctioned leave.

List after expiry of sanctioned leave.

Order Date :- 12.12.2017

psd

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