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Vijay Kumar Singh Alias Vidyarthi ... vs State Of U.P.
2017 Latest Caselaw 7868 ALL

Citation : 2017 Latest Caselaw 7868 ALL
Judgement Date : 11 December, 2017

Allahabad High Court
Vijay Kumar Singh Alias Vidyarthi ... vs State Of U.P. on 11 December, 2017
Bench: Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 312 of 2007
 

 
Appellant :- Vijay Kumar Singh Alias Vidyarthi Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Smt. Kamla Singh,Brijesh Sahai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Sanjay Kumar Yadav, learned counsel for the appellant is present. He states that he has not received copy of paper book.

Office is directed to provide a copy of paper book to learned counsel for the appellant as per rules within three days.

List this case after two weeks i.e. on 4.1.2018

Order Date :- 11.12.2017

A.P. Pandey

 

 

 
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