Ram Siya vs State
2017 Latest Caselaw 7867 ALL

Citation : 2017 Latest Caselaw 7867 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Ram Siya vs State on 11 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3278 of 1999
 

 
Appellant :- Ram Siya
 
Respondent :- State
 
Counsel for Appellant :- L.V.Singh,R.K.Gupta
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Gaurav Singh, Advocate holding brief of Sri L.V. Singh, learned counsel for the appellant is present. He has stated that this case may be adjourned today and be listed after two weeks because Sri L.V. Singh is sick and undergoing treatment.

As prayed, list this case on 4.1.2018 for final hearing.

Order Date :- 11.12.2017

A.P. Pandey

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