Raghvendra & Another vs State Of U.P.
2017 Latest Caselaw 7864 ALL

Citation : 2017 Latest Caselaw 7864 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Raghvendra & Another vs State Of U.P. on 11 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 2135 of 2016
 

 
Appellant :- Raghvendra & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamlesh Kumar Tripathi
 
Counsel for Respondent :- G.A.,Vijay Singh Sengar
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Vijay Singh Sengar, learned counsel for the respondent has sent illness slip.

List in the next cause list.

Order Date :- 11.12.2017

A.P. Pandey

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