Ram Kumar Chaudhary vs State Of U.P.
2017 Latest Caselaw 7861 ALL

Citation : 2017 Latest Caselaw 7861 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Ram Kumar Chaudhary vs State Of U.P. on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10594 of 2016
 

 
Applicant :- Ram Kumar Chaudhary
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for applicant prays one week's further time to file rejoinder affidavit.

As a last opportunity, time as prayed, is granted.

List immediately thereafter.

Order Date :- 11.12.2017

psd

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