Mohammad Hasan ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 7860 ALL

Citation : 2017 Latest Caselaw 7860 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Mohammad Hasan ( Second Bail ) vs State Of U.P. on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6312 of 2017
 

 
Applicant :- Mohammad Hasan ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Tripathi,Anita,Gauri Suwan Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Uttam Kumar, learned A.G.A. prays for 10 days time to file counter affidavit.

Time, as prayed, is granted.

List thereafter.

Order Date :- 11.12.2017

psd

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