Citation : 2017 Latest Caselaw 7848 ALL
Judgement Date : 11 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 2117 of 2017 Applicant :- Munna Pasi Opposite Party :- State Of U.P. Counsel for Applicant :- Kaluram Ahirwar Counsel for Opposite Party :- Govt. Advocate Hon'ble Rajnish Kumar,J.
Learned A.G.A. prays 10 days' time to file counter affidavit.
Time, as prayed, is granted.
List thereafter.
Order Date :- 11.12.2017
psd
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