Mohd. Jalil Khan vs R.M., F.C.I., Lko. And Another
2017 Latest Caselaw 7836 ALL

Citation : 2017 Latest Caselaw 7836 ALL
Judgement Date : 8 December, 2017

Allahabad High Court

Mohd. Jalil Khan vs R.M., F.C.I., Lko. And Another on 8 December, 2017

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 42992 of 2000
 

 
Petitioner :- Mohd. Jalil Khan
 
Respondent :- R.M., F.C.I., Lko. And Another
 
Counsel for Petitioner :- A.M.Srivastava,Fareed Uddin,Sahabuddin
 
Counsel for Respondent :- V.C.Tripathi,SC
 

 
Hon'ble Siddharth,J.

List has been revised. Learned counsel for the respondents is present, but none appears on behalf of the petitioners to press this writ petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.12.2017

Shahroz

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