Lakshmi Narayan vs Radha Charan And Another
2017 Latest Caselaw 7805 ALL

Citation : 2017 Latest Caselaw 7805 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Lakshmi Narayan vs Radha Charan And Another on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1091 of 2010
 

 
Appellant :- Lakshmi Narayan
 
Respondent :- Radha Charan And Another
 
Counsel for Appellant :- Pankaj Agrawal
 
Counsel for Respondent :- Sanjeev Kumar,Satish Mandhayan
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 7.12.2017

Gss

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