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Bablu & 3 Others vs Dhanpal Singh & 3 Others
2017 Latest Caselaw 7794 ALL

Citation : 2017 Latest Caselaw 7794 ALL
Judgement Date : 7 December, 2017

Allahabad High Court
Bablu & 3 Others vs Dhanpal Singh & 3 Others on 7 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1269 of 2017
 

 
Appellant :- Bablu & 3 Others
 
Respondent :- Dhanpal Singh & 3 Others
 
Counsel for Appellant :- Chandra Bhan Dubey,Surya Bhan Dubey
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants, list after four weeks.

Order Date :- 7.12.2017

Gss

 

 

 
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